LexCIVIL BENCH(SAO AND FAO MATTERS)
35 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 35 |
Disposal nature
| Disposed Of | 17 |
| Allowed | 9 |
| Closed | 5 |
| Dismissed For Non-prosecution | 4 |
Recent judgments
- ORIENTALINSURANCE CO. LTD. v. MD. JOGDUR RAHMAN and ANR — Gauhati High Court (2020-03-12)
- ORIENTALINSURANCE CO. LTD. v. MD. JOGDUR RAHMAN and ANR — Gauhati High Court (2020-03-12)
- GANESH PAYENG and ORS v. KULA PAYENG and ORS — Gauhati High Court (2020-03-03)
- SONMANI THAKURIA v. SURENDRA NATH THAKURIA — Gauhati High Court (2020-02-26)
- SMTI. JUTHIKA GOHAIN @ JYOTIKA GOHAIN v. RABIN DAS AND ORS — Gauhati High Court (2020-02-25)
- ON THE DEATH OF ABDUL KHALIQUE BORBHUYA HIS LEGAL HEIRS MUSSTT. KUKILA BIBI BARBHUIYA and ORS, v. ON THE DEATH OF ABDUL MATLIB BARBHUIYA @ SIDDAK ALI HIS LEGAL HEIRS MD. HILAL UDDIN BORBHUIYA and — Gauhati High Court (2020-02-25)
- JUTHIKA GOHAIN v. RABIN DAS AND ORS — Gauhati High Court (2020-02-25)
- SURAT CH. DAS and ANR v. ON THE DEATH OF NARAKANTA HIRA HIS LEGAL HEIRS - SONMONI DAS and ORS — Gauhati High Court (2020-02-25)
- SMTI MOKSHADA NATH. v. THE STATE OF ASSAM AND ORS — Gauhati High Court (2020-02-24)
- MOKSHADA NATH v. THE STATE OF ASSAM AND ORS — Gauhati High Court (2020-02-24)