LexCIVIL BENCH-I
132 recorded High Court judgment(s) · 2010–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 132 |
Disposal nature
| Disposed Of | 89 |
| Dismissed For Non-prosecution | 17 |
| Dismissed | 17 |
| Dismissed For default | 8 |
| Allowed | 1 |
Recent judgments
- MD. AMOWAR ALI v. MD. ASAD ALI — Gauhati High Court (2023-03-21)
- ON THE DEATH OF JAMALUDDIN AHMED HIS LEGAL HEIR MUSTT.MAMONI BEGUM(WIFE) AND ORS. v. MUSTT. ROMENA AHMED — Gauhati High Court (2023-03-21)
- MD. MASTAQUE AHMED LASKAR and ORS v. MD. ABDUL KARIM TALUKDAR — Gauhati High Court (2023-03-21)
- BHOGRAM GOHAIN v. NEE KANTA BORGOHAIN — Gauhati High Court (2023-03-21)
- MD. AMOWAR ALI v. MD. ASAD ALI — Gauhati High Court (2023-03-21)
- MD. ABDUL BAREQUE KHAN and 5 ORS v. MD. MAKBUL HUSSAIN and 4 ORS — Gauhati High Court (2023-02-16)
- BISWAJIT MALAKAR and 2ORS, v. RAMDHAR PANDEY, — Gauhati High Court (2023-02-16)
- NASIMA SULTANA v. MD. MAKBUL HUSSAIN AND 4 ORS. — Gauhati High Court (2023-02-16)
- SUBRATA CHATTERJEE and ANR v. ON DEATH OF ABANI DUTTA and ORS — Gauhati High Court (2023-02-02)
- SABITA DEKA, v. SMT. MEENA THAKURIA and ORS. — Gauhati High Court (2023-02-02)