CHITTARANJAN DASH

17,239 recorded High Court judgment(s) · 2018–2026

Courts

Orissa High Court

17239

Disposed Off	17178
Withdrawn	17
Dropped	13
Allowed	7
Dismissed	7
Converted	7
Dismissed For Default/Non-Prosecution	4
(unspecified)	2

CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD, BBSR v. CHANDAN JENA — Orissa High Court (2026-05-22)
NATIONAL INSURANCE COMPANY LTD., CUTTACK v. BIJAYA LAXMI DORA — Orissa High Court (2026-05-22)
DAYANIDHI ROUT v. UMASHANKAR NAYAK, IIC, SHABARANGA POLICE STATION,BHADRAK — Orissa High Court (2026-05-15)
PRAFULLA KUMAR MOHAPATRA v. SARAT KUMAR BAG, SPL. L.A.R AND R.O, RENGALI IRRIGATION PROJECT, BAGHUABOL — Orissa High Court (2026-05-15)
RAJIB KUMAR NAYAK v. THE BRANCH MANAGER, STATE BANK OF INDIA, CHOUDWAR BRANCH, LORDS TOWER,CUTTACK — Orissa High Court (2026-05-15)
RAMESH MALIK v. STATE OF ODISHA — Orissa High Court (2026-05-15)
RUDRANARAYAN BARIK v. UNION OF INDIA — Orissa High Court (2026-05-15)
M/S.ODISHA POWER TRANSMISSION CORPORATION LTD.,BHUBANESWAR v. M/S.MAHASHAKTI ENERGY LTD.,DABWALI ROAD, BHATINDA, PUNJAB — Orissa High Court (2026-05-15)
DR.SRIKANT MOHANTY v. STATE and ORS. — Orissa High Court (2026-05-09)
NARAYAN DASH v. STATE OF ODISHA — Orissa High Court (2026-05-08)