CHITTA RANJAN DASH, PARTHA SARATHI SEN

38 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• MONA BOSE v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-02-02)
• JAYANTA DAS v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-02-01)
• ANANDA ROY AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-02-01)
• RAJA KUL ALI @ REJAKUL HOQUE @ ALI AND ANR v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-02-01)
• KEZO DORJEE BHUTIA @ DASHO v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-02-01)
• MAMINUR MIAH @ FAYEJ v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-02-01)
• RATAN KUMAR SAHA v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2024-02-01)
• MADHAB BARMAN AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-02-01)
• HAMIDUL ISLAM @ SHARUK KHAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-01-31)
• SHIBU ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-01-31)