CHITTA RANJAN DASH, MD. NIZAMUDDIN

21 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• SHRI. U.K. BANERJEE v. SHRI D.K. JOSHI — Calcutta High Court (2024-01-04)
• T.LEENA v. ADITYA KUMAR ASTHANA, DANICS — Calcutta High Court (2024-01-04)
• LITON BAROI AND ORS v. UNION OF INDIA AND ORS. — Calcutta High Court (2023-02-24)
• SMT. SHOBA SINGH v. THE LIEUTENANT GOVERNOR AND ORS. — Calcutta High Court (2023-02-23)
• SHRI U.K.BANERJEE v. THE UNION OF INDIA AND ORS. — Calcutta High Court (2023-02-22)
• SMT. SUBADRA ROY v. THE DEPUTY COMMISSIONER AND ORS. — Calcutta High Court (2023-02-21)
• UTTAM BHADRA v. THE STATE — Calcutta High Court (2023-02-20)
• SHRI KRISHNA MOHAN DAS v. THE STATE — Calcutta High Court (2023-02-20)
• JITENDRA NARAIN v. THE STATE (UNION TERRITORY OF THE ANDAMAN AND NICOBAR ISLANDS) — Calcutta High Court (2023-02-20)
• THE STATE v. ROHIT URAON — Calcutta High Court (2023-02-20)