CHITTA RANJAN DASH, APURBA SINHA RAY
133 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 133 |
Disposal nature
| ALLOWED | 105 |
| REJECTED | 16 |
| DISMISSED AS NOT PRESSED | 6 |
| PARTLY ALLOWED | 3 |
| DISPOSED AS WITHDRAWN | 1 |
| DISMISSED AS WITHDRAWN | 1 |
| DISPOSED | 1 |
Recent judgments
- KOHINUR BIBI @ KOHINOOR BIBI v. STATE OF WEST BENGAL — Calcutta High Court (2023-07-19)
- DIPSHIKHA PAUL AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2023-07-19)
- SAJAHAN SIDDIQUE @ SHAHJAHAN SIDDIQUEI v. STATE OF WEST BENGAL — Calcutta High Court (2023-07-19)
- SK AJIBAR v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-07-19)
- ASIF BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2023-07-19)
- SARIFUL HOQUE v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-07-19)
- RAJESH SK @ SAMIM AKTAR v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-07-19)
- SATTATSK @ ABDUL SATTAR AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2023-07-19)
- RAFIKUL ISLAM v. STATE OF WEST BENGAL — Calcutta High Court (2023-07-19)
- PALASH MAJUMDER v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-07-19)
Lex