CHITTA RANJAN DASH, ANIRUDDHA ROY

328 recorded High Court judgment(s) · 2002–2023

Courts

Calcutta High Court

328

DISMISSED FOR NON PROSECUTION	270
DISMISSED	18
DISPOSED	17
DISPOSED AS INFRUCTUOUS	10
DISMISSED FOR DEFAULT	4
DISMISSED AS INFRUCTUOUS	3
TRANSFERRED	3
DISPOSED AS ABATED	1

STATE OF WEST BENGAL AND ORS. v. DEBABRATA MALLICK AND ANR — Calcutta High Court (2023-03-29)
DEBABRATA MALLICK v. SUKOMAL PANDIT AND ANR — Calcutta High Court (2023-03-29)
SIPRA KHAN v. HPCL & ORS. — Calcutta High Court (2022-09-28)
SEKH ABDUL MAJED v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-09-28)
INDIAN OIL CORPORATION LTD AND ORS v. ATULANAND SINGH — Calcutta High Court (2022-09-28)
SK MANOWAR ALI AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-09-28)
IOCL &ORS v. SOMA SAHA & ORS — Calcutta High Court (2022-09-28)
SADHANA SINGH v. UNION OF INDIA AND ORS. — Calcutta High Court (2022-09-28)
SABITRI DEVI AND ANR v. UNION OF INDIA AND ORS. — Calcutta High Court (2022-08-26)
DELTA LIMITED & ANR v. UNION OF INDIA & ORS — Calcutta High Court (2022-08-26)