LexCHITTA RANJAN DASH, AJAY KUMAR GUPTA
25 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 25 |
Disposal nature
| ALLOWED | 15 |
| PARTLY ALLOWED | 5 |
| REJECTED | 3 |
| DISPOSED AS WITHDRAWN | 1 |
| DISMISSED FOR NON PROSECUTION | 1 |
Recent judgments
- SURENDRA PAL AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-19)
- SK SADDAM @ SK AUAL v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-12-19)
- BASUDEV PAL AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-19)
- MAHIDUR AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-19)
- AJIJUR RAHAMAN AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-19)
- MARIOM BIBI @ MARIYAM BIBI AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-19)
- RUPALI JANA AND ANOTHER v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-19)
- HAKIMUDDIN AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-19)
- MERSHAD ALI v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-19)
- SUDIPTA BARAI v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-12-19)