CHITTA RANJAN DASH

160 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• DINESH KUMAR PANDIT v. THE PRINCIPAL, HINDI BALIKA VIDYAPITH AND ANR — Calcutta High Court (2024-01-30)
• SHEELA v. THE SUPERINTENDING ENGINEER AND ORS — Calcutta High Court (2023-02-24)
• V.ANBALAGAN v. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS — Calcutta High Court (2023-02-24)
• BAUL SIKDER v. THE SUPERINTENDING ENGINEER AND ANR — Calcutta High Court (2023-02-24)
• BIDYA SAGAR DAS v. THE SUPERINTENDING ENGINEER AND ANR — Calcutta High Court (2023-02-24)
• SUNIL KALKHO v. THE SUPERINTENING ENGINEER AND ANR — Calcutta High Court (2023-02-24)
• MUTHU MARI v. THE SUPERINTENDING ENGINEER AND ANR — Calcutta High Court (2023-02-24)
• T.MEENAKSHI v. THE SUPERINTENDING ENGINEER AND ORS — Calcutta High Court (2023-02-24)
• PARITOSH TIRKEY v. THE SUPERINTENDING ENGINEER AND ORS — Calcutta High Court (2023-02-24)
• AMITA MONDAL v. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS — Calcutta High Court (2023-02-24)