LexCHITRA VENKATARAMAN, . S. VIMALA
354 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 354 |
Disposal nature
| DISPOSED OF | 178 |
| DISMISSED | 81 |
| ALLOWED | 37 |
| DISMISSED AS WITHDRAWAL | 22 |
| CLOSED | 14 |
| WITHDRAWN DISMISSED | 14 |
| DISMISSED FOR DEFAULT | 3 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- SEETHARAMAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-04-30)
- SANGILISAMY @ MACHAKKALI, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-04-30)
- RAMASAMY, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-04-30)
- R. KOLAPPAN, v. THE DISTRICT COLLECTOR — Madras High Court (2013-04-30)
- V. GANESAN, v. THE AUTHORISED OFFICER — Madras High Court (2013-04-30)
- PARENTS TEACHERS v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-04-30)
- P. AUGUSTIN, v. THE DISTRICT COLLECTOR — Madras High Court (2013-04-30)
- R.M.SUBRAMANIAN (53/2013) v. THE DISTRICT COLLECTOR, — Madras High Court (2013-04-30)
- P.GOVINDAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-04-30)
- M.ARULMANISILVARSTAR v. THE PRINCIPAL DISTRICT JUDGE — Madras High Court (2013-04-30)