CHITRA VENKATARAMAN, R. KARUPPIAH
190 recorded High Court judgment(s) · 2012–2013
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| Madras High Court | 190 |
Disposal nature
| DISPOSED OF | 76 |
| DISMISSED | 73 |
| WITHDRAWN DISMISSED | 17 |
| CLOSED | 10 |
| ALLOWED | 8 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| CLARIFIED | 1 |
Recent judgments
- MRS.LAKSHMI MOHAN v. M/S.AIRTECH PROJECTS ENGINEERS — Madras High Court (2013-03-22)
- SUNANDA KEDARE v. THE DIRECTOR — Madras High Court (2013-01-30)
- M.ARUMUGAM v. STATE OF TAMILNADU — Madras High Court (2013-01-29)
- K.CHINNAVAN v. THE STATE OF TAMILNADU — Madras High Court (2013-01-29)
- R.S.BABU RAO, v. AIR INDIA LIMITED, — Madras High Court (2013-01-28)
- A.SHAKINA BEGUM v. T.M.VARATHARAJAN — Madras High Court (2013-01-24)
- THE COMMISSIONER OF CENTRAL v. M/S.BURN STANDARD CO. LTD., — Madras High Court (2013-01-11)
- COMMISSIONR OF CENTRAL EXCISE v. M/S BURN STANDARD CO LTD — Madras High Court (2013-01-11)
- MR.T.ASHOK SURANA, v. INDIAN BANK, — Madras High Court (2013-01-08)
- M/S.KAYA INFRAATECH PROJECTS, v. AUTHORISED OFFICER, — Madras High Court (2013-01-03)
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