CHITRA VENKATARAMAN, P.D.DINAKARAN

89 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• D.UMAASHANKAR v. C.KALPANA — Madras High Court (2007-03-22)
• M/S NATIONAL INSURANCE v. S. UMASUNDARI — Madras High Court (2007-03-21)
• COMMISSIONER OF INCOME TAX-I v. M/S.ASHOK LEYLAND LIMITED — Madras High Court (2007-03-21)
• SRI K.MAHENDAR, v. THE COMMISSIONER OF INCOME TAX — Madras High Court (2007-03-20)
• COMMISSIONER OF INCOME TAX I v. THE LAKSHMI VILAS BANK LTD — Madras High Court (2007-03-20)
• WP/29573/2002 of Vs THE ASSESSING OFFICER-CUM- — Madras High Court (2007-03-14)
• NATIONAL INSURANCE CO LTD., v. MS.WILLIAN JENNIFAR — Madras High Court (2007-03-14)
• K.T.VENKATESAN v. THE APPROPRIATE AUTHORITY — Madras High Court (2007-03-14)
• M/S CAIRN v. THE JOINT COMMISSIONER — Madras High Court (2007-03-14)
• M/S NOVA FILMS v. THE INCOME TAX — Madras High Court (2007-03-13)