LexCHITRA VENKATARAMAN, K.RAVIRAJA PANDIAN
156 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 156 |
Disposal nature
| DISMISSED | 83 |
| DISPOSED OF | 35 |
| ALLOWED | 29 |
| PARTLY ALLOWED | 2 |
| ANSWERED AGAINST ASSESSE | 2 |
| REJECTED | 1 |
| CONFIRMED | 1 |
| ALLOWED REMANDED | 1 |
Recent judgments
- AS/314/1999 of Vs — Madras High Court (2008-03-11)
- RAMACHANDRAN v. THE SUBCOLLECTOR — Madras High Court (2008-03-11)
- BETTER LABEL MANUFACTURING CO. v. COMMISSSIONER OF CUSTOMS PORT — Madras High Court (2008-03-03)
- THE COLLECTOR THIRUVAIYARU v. S.SWAMINATHAN S/O.SANTHANAM PE — Madras High Court (2008-02-27)
- SUGUNA v. VINOD G.NEHEMIAH — Madras High Court (2008-02-26)
- COMMISSIONER OF INCOME TAX v. SHRI SWASAN CHEMICALS (M) PVT. — Madras High Court (2008-02-26)
- COMMISSIONER OF INCOME TAX v. M.CHELLADURAI — Madras High Court (2008-02-25)
- MADURAI NAGAR SALAIROM v. TAMIL NADU TEXTILE — Madras High Court (2008-02-21)
- M/S.GEM GRANITES v. THE SECRETTARY TO GOVERNMENT — Madras High Court (2008-02-20)
- COMMISSIONER OF INCOME v. SHRI A CHANDRAN — Madras High Court (2008-02-15)