CHITRA VENKATARAMAN, . K.B.K. VASUKI

106 recorded High Court judgment(s) · 2013–2013

Courts

Madras High Court

106

DISMISSED	57
ALLOWED	32
DISPOSED OF	15
DISMISSED FOR NON-PROSECUTION	1
CLOSED	1

TVL SS COMPANY v. THE STATE OF TAMIL NADU — Madras High Court (2013-08-23)
GENLITE PRIVATE LTD v. THE STATE OF TAMILNADU — Madras High Court (2013-08-23)
TVL PERIAKARAMALAI TEA AND v. THE STATE OF TAMILNADU — Madras High Court (2013-08-23)
TVL PERIAKARAMALAI TEA AND v. THE STATE OF TAMILNADU — Madras High Court (2013-08-23)
TVL PERIAKARAMALAI TEA AND v. THE STATE OF TAMILNADU — Madras High Court (2013-08-23)
M/S KWALITY TEXTILES v. THE STATE OF TAMIL NADU — Madras High Court (2013-08-23)
K.MARAPPAN v. THE DEPUTY REGISTRAR OF — Madras High Court (2013-08-23)
THE STATE OF TAMIL NADU v. TVL.S.S.M.PROCESSING MILLS — Madras High Court (2013-08-23)
THE STATE OF TAMIL NADU v. TVL.RAINBOW PRINTERS — Madras High Court (2013-08-22)
THE STATE OF TN., v. TVL.P.VENKATESAN, — Madras High Court (2013-08-22)