CHILLAKUR SUMALATHA,M.G.PRIYADARSINI

88 recorded High Court judgment(s) · 2023–2023

Courts

Telangana High Court

DISMISSED AS NON PROSECUTION	22
DISMISSED	18
ALLOWED NO COSTS	17
DISMISSED AS INFRUCTUOUS	12
WITHDRAWN	11
DISMISSED NO COSTS	6
PARTLY ALLOWED NO COSTS	1
CLOSED NO COSTS	1

Jana Bai v. P. Padmaja — Telangana High Court (2023-11-03)
J.RAVINDER v. N.HARI KANKAIAH AND ANR — Telangana High Court (2023-03-31)
RELIANCE GENERAL INSURANCE COMPANY LTD., v. PODEM SUGUNA AND 6 OTHERS — Telangana High Court (2023-03-31)
Kandi Sarojana v. Janga Ravinder Reddy — Telangana High Court (2023-03-31)
UNITED INDIA INS CO LTD., HYDERABAD v. J RAVINDER, SECUNDERABAD AND ANR — Telangana High Court (2023-03-31)
Dharavath Bapurao , Bapuram v. Y.Sreeramulu — Telangana High Court (2023-03-03)
K RAGHUPATHI REDDY, NIZAMABAD v. BONKANPALLY PEDDA MUTHYAM, NIZAMABAD AND ANR — Telangana High Court (2023-03-02)
PANTHANGI RAGHURAMA KUMAR v. SMT.PANTHANGI ANNAPURNA LALITHA TRIPURA SUNDARI , LALITHA — Telangana High Court (2023-03-02)
UNITED INDIA INS CO LTD., HYDERABAD v. K RAGHUPATHI REDDY, NIZAMABAD DIST AND ANR — Telangana High Court (2023-03-02)
NUTHALAPATI SRINVIAS v. NUTHALAPATI SUMA — Telangana High Court (2023-03-01)