CHILLAKUR SUMALATHA,A.SANTHOSH REDDY

21 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• DEPALLY PRAVEEN GOUD v. THE STATE OF AP., — Telangana High Court (2023-02-13)
• PANDHRE KISHAN, NANDED. v. CIRCLE INSPECTOR OF POLICE, BOATH, ADILABAD DIST. — Telangana High Court (2023-02-13)
• Kadamanchi Ramesh v. The State of Telangana — Telangana High Court (2023-02-13)
• SMT.B.TELUGU JAYAMMA, MAHABUBNAGAR AND ANR., v. STATE OF AP. REP. BY PP., — Telangana High Court (2022-12-23)
• BOYA ANJANEYULU v. THE STATE OF AP., REP BY ITS P.P — Telangana High Court (2022-12-23)
• MOHD.GHUDU MIYA v. THE STATE OF AP., — Telangana High Court (2022-12-09)
• G.PEDDA MANNEM, MAHABUBNAGAR AND 2 OTRS., v. STATE OF AP., REP. PP. HYD., — Telangana High Court (2022-12-09)
• KONDAM MADHAVA REDDY (A1), NIZAMABAD., v. STATE OF AP., REP. PP. HYD., — Telangana High Court (2022-12-09)
• BASANTA KUMAR PANDA , KUNNU PANDA v. THE STATE OF A.P., — Telangana High Court (2022-12-09)
• DUMPA KRISHNA, KHAMMAM DT AND ANR., v. STATE OF AP., REP. PP. HYD., — Telangana High Court (2022-11-25)