CHILLAKUR SUMALATHA
7,781 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5987 |
| Karnataka High Court | 1794 |
Disposal nature
| DISPOSED OF NO COSTS | 1785 |
| DISMISSED | 1291 |
| DISMISSED AS INFRUCTUOUS | 1194 |
| ALLOWED NO COSTS | 1115 |
| Partly Allowed | 709 |
| WITHDRAWN | 623 |
| DISMISSED AS NON PROSECUTION | 247 |
| Dismissed for Non-Prosecution | 229 |
Recent judgments
- MR BABA FAKRUDDIN S v. MRS NOOR MOHAMMAD NAZEEMA — Karnataka High Court (2026-06-02)
- SMT ASWINI KANTHARAJ v. SRI TEJASWI V — Karnataka High Court (2026-06-02)
- SRI. THIMMARAJU GOWDA. K.J. v. SMT.BHAGYAVATHI. S @ NANDINI.S., — Karnataka High Court (2026-06-02)
- SRI RAVINDRA M v. SANDYA KUMARI — Karnataka High Court (2026-06-02)
- SMT. SRIRAKSHA v. SRI HARISH R — Karnataka High Court (2026-06-02)
- SRI AJAY NAYAK v. SMT SHALINI NAYAK — Karnataka High Court (2026-06-01)
- DR SANDEEP MANJUNATH v. SMT RENU ALIS SONU — Karnataka High Court (2026-06-01)
- SMT VARSHINI v. MR PURUSHOTHAM — Karnataka High Court (2026-06-01)
- SMT. SHALINI NAYAK v. SHRI. AJAY NAYAK — Karnataka High Court (2026-06-01)
- LAVANYA PANNEERSELVAM v. CHOLAMANDALAM MS GEN INS CO LTD — Karnataka High Court (2026-04-28)
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