CHELAMESWAR,P.SWAROOP REDDY

109 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• The State Level police Recruitment Board, v. Sri Nemmadi Satyanarayana, — Telangana High Court (2007-04-26)
• The Rashtriya Ispat Nigam Ltd. v. Shaik Rasheed, — Telangana High Court (2007-04-26)
• K. Ramachandra Rao, v. A P State Cooperative Bank Limited, — Telangana High Court (2007-04-26)
• A. Shareef S/o Late Abdullah Shareef v. Jawaharlal Nehru Technological University rep by — Telangana High Court (2007-04-26)
• S. Venkateshwara Rao S/o Late Venkat Rao v. The Director General of Fire and Emergency — Telangana High Court (2007-04-19)
• Dr. Samarla Babu Rao, v. The State of Andhra Pradesh, — Telangana High Court (2007-04-19)
• D.Lakshmana Charyulu v. Manager Endowments Department, Sri Ramachandra — Telangana High Court (2007-04-17)
• A.Sivaramaiah v. Indian Immunologicals Ltd., (A Whollyt owned susbsidiary — Telangana High Court (2007-04-17)
• A.Sivaramaiah v. Indian Immunologicals Ltd., (A Whollyt owned susbsidiary — Telangana High Court (2007-04-17)
• The Director,Directorate of Tobacco Development v. Smt.Janaki Devi — Telangana High Court (2007-04-16)