LexCHELAMESWAR, P.R.RAMAN
22 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 22 |
Disposal nature
| DISMISSED | 7 |
| DISMISSED AS WITHDRAWN | 4 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISPOSED OF | 3 |
| ALLOWED | 2 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- HAJEE ABUBACKER AND ANOTHER v. THE REVENUE DIVISIONAL OFFICER — Kerala High Court (2010-04-07)
- C.X.JOSEPH v. GOWRI PADMANABHAN — Kerala High Court (2010-03-29)
- GEORGE JOSEPH v. STATE BANK OF INDIA — Kerala High Court (2010-03-24)
- M/S POLARON MARKETING LTD. v. INTELLIGENCE INSPECTOR, CALICUT — Kerala High Court (2010-03-24)
- M/S.POLARON MARKETING LTD v. INTELLIGENCE INSPECTOR — Kerala High Court (2010-03-24)
- T.G.SARALA v. DIST.COLLECTOR — Kerala High Court (2010-03-24)
- M.V.R.INDUSTRIES (P) LTD., CHENNAI v. STATE OF KERALA — Kerala High Court (2010-03-24)
- T.SHERRAFFUDDIN v. COMMISSIONER OF INCOME TAX — Kerala High Court (2010-03-23)
- KOZHIKODE RAILWAY STATION CAR PARKING v. THE SOUTHERN RAILWAY — Kerala High Court (2010-03-23)
- K.M.ABDUL AZEEZ v. THE DISTRICT COLLECTOR — Kerala High Court (2010-03-23)