CHELAMESWAR, P.N.RAVINDRAN
270 recorded High Court judgment(s) · 2009–2011
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| Kerala High Court | 270 |
Disposal nature
| DISMISSED | 145 |
| DISPOSED OF | 52 |
| CLOSED | 37 |
| ALLOWED | 12 |
| DISMISSED AS WITHDRAWN | 12 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED AS NOT PRESSED | 4 |
| PARTLY ALLOWED | 2 |
Recent judgments
- M.H.HAROON v. K.S.E.B — Kerala High Court (2011-03-11)
- MRS.ARASI VIJAYAKUMAR v. N.RAJASEKHARAN NAIR AND OTHERS — Kerala High Court (2011-03-11)
- STATE OF KERALA AND OTHERS v. DR.MAYA MATHEW, W/O.MATHEW, GOVT. HOMEO — Kerala High Court (2011-03-11)
- SOBHANA T.G. v. THE DISTRICT SUPPLY OFFICER & ANOTHER — Kerala High Court (2010-12-03)
- UMMAR K. v. THE DISTRICT COLLECTOR — Kerala High Court (2010-11-19)
- SUNIL KUMAR J. v. DIST. COLLECTOR AND ANOTHER — Kerala High Court (2010-11-19)
- T.GEENA v. THE NEW INDIA ASSURANCE CO. LTD. — Kerala High Court (2010-10-22)
- ASAF ALI v. THE DISTRICT COLLECTOR AND ANOTHER — Kerala High Court (2010-10-22)
- ANISH ISMAIL v. THE DISTRICT COLLECTOR &ANOTHER — Kerala High Court (2010-10-08)
- M.BALASUBRAMANIAN v. THE SECRETARY,PUBLIC SERVICE COMMISSION — Kerala High Court (2010-10-08)
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