LexCHELAMESWAR,M.VENKATESWARA REDDY
282 recorded High Court judgment(s) · 2003–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 282 |
Disposal nature
| DISMISSED | 105 |
| DISPOSED OF NO COSTS | 66 |
| CLOSED NO COSTS | 37 |
| WITHDRAWN | 29 |
| ALLOWED NO COSTS | 19 |
| DISMISSED NO COSTS | 11 |
| ALLOWED WITH COSTS | 4 |
| ALLOWED REMAND NO COSTS | 3 |
Recent judgments
- P.Sivayya v. Sri K.M.Sahni, IAS, Secretary to — Telangana High Court (2007-04-20)
- K.Padamavathi v. Mr.S.Ananda Murthy — Telangana High Court (2007-04-13)
- G.Venkataratnam, v. The Government of A.P., rep by its Secretary, — Telangana High Court (2007-02-23)
- SMT.K.SUNITHA v. SECY. REVENUE DEPT. HYD AND 12 ORS — Telangana High Court (2007-02-07)
- USMT.G.VANI MOHAN v. SECY. REVENUE DEPT. HYD AND 9 ORS — Telangana High Court (2007-02-07)
- K.Padmavathi v. The District Education Officer -Cum-Secretary, — Telangana High Court (2006-08-22)
- VISAKHA PRIME PROPERTIES CONST.LTD v. THE UNITED COMMERCIAL BANK VSP. — Telangana High Court (2006-08-04)
- The Chairman, Telecom Commissioner, v. N.Lokanandham, — Telangana High Court (2006-06-16)
- K.Narasinga Rao v. The Post Master General, Kurnool Region, Kurnool — Telangana High Court (2006-06-09)
- M/s.Vionod Tyres, Feelkhana, Hyderabad, rep., by its v. The Appellate Dy.Commissioner (CT), — Telangana High Court (2006-06-09)