LexCHELAMESWAR,M.E.N.PATRUDU
46 recorded High Court judgment(s) · 2006–2006
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 46 |
Disposal nature
| DISMISSED | 20 |
| DISPOSED OF NO COSTS | 12 |
| ALLOWED NO COSTS | 9 |
| WITHDRAWN | 3 |
| REMANDED | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- S.S. Sivaram, v. The Government of Andhra Pradesh, — Telangana High Court (2006-03-02)
- Ghanta Nagamani, v. The Station House Officer, — Telangana High Court (2006-02-27)
- R.Varadappa, v. The Dy.Inspector General of Police, — Telangana High Court (2006-02-23)
- M.Satyanarayana Reddy, v. The Government of A.P., — Telangana High Court (2006-02-22)
- P. Satyanarayana, v. State of Andhra Pradesh, rep by Special Chief Secretary — Telangana High Court (2006-02-22)
- Rednam Satyanarayana Murthy v. The District tribal Welfare officer, — Telangana High Court (2006-02-22)
- T.Pundarikakshudu v. State of A.P., rep.by its Special Chief Secretary to — Telangana High Court (2006-02-22)
- Smt. Ch. Sudharani W/o Kanakasundar v. The Station House Officer, Vanastalipuram, — Telangana High Court (2006-02-22)
- Government of Andhra Pradesh, v. Smt. R. Durgamba, — Telangana High Court (2006-02-21)
- Thattamsetti Lakshmidevamma, v. The Station House Officer, Proddatur Police Station, — Telangana High Court (2006-02-21)