LexCHELAMESWAR,D.APPA RAO
703 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 703 |
Disposal nature
| DISPOSED OF NO COSTS | 309 |
| DISMISSED | 180 |
| WITHDRAWN | 96 |
| ALLOWED NO COSTS | 67 |
| DISMISSED AS INFRUCTUOUS | 16 |
| CLOSED NO COSTS | 12 |
| (unspecified) | 8 |
| ORDERED | 7 |
Recent judgments
- Magapu Ravi Kiran, S/o. M.S.S. Papa Rao, v. The A.P. Public Service Commission, — Telangana High Court (2007-04-26)
- M/S. Kitti Steels Ltd., 126, Pogalguda (Village) v. The Deputy Commissioner of Income Tax — Telangana High Court (2007-01-19)
- Kura Rajaiah , K.Rajanna , K.R., v. Government of Andhra Pradesh, rep. by its — Telangana High Court (2007-01-19)
- Smt.Asari Yadamma v. Collector and District Magistrate, Karimnagar — Telangana High Court (2007-01-19)
- M/s.Himagiri Agencies, Market Road, K.Samudram, v. The Joint Commissioner (CT) Legal, — Telangana High Court (2007-01-05)
- M/s. Prasad Film Laboratories Pvt. Limited, v. The Assistant Commissioner of Income Tax, — Telangana High Court (2007-01-05)
- T. Ravinshankar, v. The Regional Transport Authority, — Telangana High Court (2007-01-05)
- Maruthi Traders, Contractors of Sri Devi Mahalakshmi v. Deputy Commercial TAx officer, Kothapeta, — Telangana High Court (2007-01-05)
- Smt.Naseem Bhanu v. Jilani — Telangana High Court (2007-01-05)
- M/s. Ion Exchange (India) Limited v. The Assistant Commissioner (CT) LTU, — Telangana High Court (2007-01-05)