CHELAMESWAR, C.N.RAMACHANDRAN NAIR

28 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• JOSE ABRAHAM v. THE CIRCLE INSPECTOR,CRIME C.I.D AND ORS — Kerala High Court (2011-03-03)
• M.N.DEVADAS v. STATE OF KERALA — Kerala High Court (2010-04-09)
• R.S.SASIKUMAR v. THE CHANCELLOR OF THE UNIVERSITIES — Kerala High Court (2010-04-09)
• MANAGER,THACHINGANADAM HIGH SCHOOL v. STATE OF KERALA — Kerala High Court (2010-04-09)
• KURUNGATTIL MOHAMMED KUTTY v. THE COMPETENT AUTHORITY AND ANR. — Kerala High Court (2010-04-09)
• ALI MOHAMMAD v. THE SPECIAL DEPUTY COLLECTOR (LA-NH)& OR — Kerala High Court (2010-04-08)
• THE PRINCIPAL, ST.JOHN'S COLLEGE v. SRI.SUBIN K.RAJAN — Kerala High Court (2010-04-08)
• JEBU VARGHESE.M. v. STATE OF KERALA & OTHERS — Kerala High Court (2010-04-08)
• T.JOSEPH v. STATE OF KERALA AND OTHERS — Kerala High Court (2010-04-08)
• SATHEESH KUMAR v. DEPUTY TAHSILDAR — Kerala High Court (2010-04-07)