CHELAMESWAR, ANTONY DOMINIC

278 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• DIRECTOR GENERAL OF FOREIGN TRADE v. M/S.K.S.GANGADHARA IYER & CO. — Kerala High Court (2011-09-23)
• SECRETARY, PAIPPAD GRAMA PANCHAYAT v. TESSY P.DAS — Kerala High Court (2011-09-05)
• AJAY KAUSHIK v. NILIMA — Kerala High Court (2011-09-05)
• C.S.KRISHNAKUMAR v. V.S.BINDIYA — Kerala High Court (2011-08-09)
• JAYACHANDRAN SANKARAN v. ICICI BANK LIMITED — Kerala High Court (2011-08-09)
• KERALA ENGINEERING DIPLOMA HOLDERS v. STATE OF KERALA — Kerala High Court (2011-08-09)
• KERALA CHRISTIAN PROFESSIONAL COLLEGE v. FEE REGULATORY COMMITTEE FOR PROFESSIONA — Kerala High Court (2011-08-09)
• FEE REGULATORY COMMITTEE FOR PROFESSIONA v. PRESTIGE EDUCATIONAL TRUST — Kerala High Court (2011-08-09)
• DR.REJIN T.K. v. DR.SAJEEV K.T. AND OTHERS — Kerala High Court (2011-08-09)
• C.V.UNNI v. STATE OF KERALA — Kerala High Court (2011-08-02)