CHELAMESWAR

21 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• MAIDHEEN MUHAMMED v. DR.P.PRABHAKARAN — Kerala High Court (2011-09-27)
• M.G.PRABHAKARA PANICKER v. CHAIRMAN-CUM-MANAGING DIRECTOR,BSNL&ORS. — Kerala High Court (2011-09-23)
• SAMINA AMJAD KHAN v. THE COMMISSIONER OF CUSTOMS,COCHIN & ANR — Kerala High Court (2011-08-23)
• DAISY TOMY v. KSE COMMISSION AND OTHERS — Kerala High Court (2011-08-22)
• NISHE.N.P. v. V.V.MUTHUSWAMY — Kerala High Court (2011-07-29)
• SUBASH M.P. v. THE REGISTRAR, HIGH COURT OF KERALA — Kerala High Court (2011-07-25)
• ANITHA JOSE & OTHERS v. STATE OF KERALA & OTHERS — Kerala High Court (2011-07-07)
• REGISTRAR OF BIRTHS AND DEATHS v. SHILLY MOLE EATTIMMOOTTIL JACOB AND ORS. — Kerala High Court (2011-06-03)
• CHANDRAN v. ANILKUMAR — Kerala High Court (2011-06-03)
• KADUNA PROPERTIES PRIVATE LTD. v. UNION OF INDIA & OTHERS — Kerala High Court (2011-06-02)