CHEEKATI MANAVENDRANATH ROY,VENUTHURUMALLI GOPALA KRISHNA RAO

118 recorded High Court judgment(s) · 2023–2026

Courts

Andhra Pradesh High Court

118

DISMISSED	39
ALLOWED NO COSTS	16
DISPOSED OF NO COSTS	15
PARTLY ALLOWED NO COSTS	9
CLOSED NO COSTS	9
DISMISSED AS NON PROSECUTION	8
WITHDRAWN	7
DISMISSED FOR DEFAULT	6

M MAHALAKSHMI v. THE STATE OF AP — Andhra Pradesh High Court (2026-02-19)
Mittapalli Agro Enterprices v. CANARA Bank, — Andhra Pradesh High Court (2026-02-12)
NATIONAL INSURANCE COMPANY LTD., ONGOLE v. MADUGULA MYTHILI, & 3 OTHERS — Andhra Pradesh High Court (2026-02-12)
Gundubogula Sada Siva Venkata Suryanarayana, v. Union Bank of India, — Andhra Pradesh High Court (2026-02-12)
E.Ramachandar Rao, v. The Union of India, — Andhra Pradesh High Court (2026-02-12)
MEDIBOYINA LAKSHMI v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-02-11)
P RAMALAKSHMI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-02-11)
SRI RAM ENTERPRISES v. INDIAN BANK — Andhra Pradesh High Court (2026-02-11)
S PULLAIAH v. AUTHORIZED OFFICER CUM CHIEF MANAGER — Andhra Pradesh High Court (2026-02-11)
M/s.LAKSHMI AGENCIES v. BANK OF BARODA — Andhra Pradesh High Court (2026-02-11)