CHEEKATI MANAVENDRANATH ROY

7,238 recorded High Court judgment(s) · 2019–2026

Courts

Andhra Pradesh High Court

7238

ALLOWED NO COSTS	1982
DISPOSED OF NO COSTS	1333
WITHDRAWN	1195
DISMISSED	1001
DISMISSED NO COSTS	801
CLOSED NO COSTS	577
DISMISSED AS INFRUCTUOUS	136
DISMISSED AS NON PROSECUTION	84

MP,BHANUSHALI SISAL FIBRE INDUSTRY amp PLANTATION, MUMBAI amp AN v. PRL. SECRETARY, REVENUE (LA) DEPT., HYD & 2 OTHERS — Andhra Pradesh High Court (2026-05-05)
BHANUSHALI SISAL FIBRE INDUSTRY amp PLANTATION PETAKUNTA,ampANOT v. STATE OF AP,PRL.SCY,REVENUE,HYD,& 2 — Andhra Pradesh High Court (2026-05-05)
BHANUSHALI SISAL FIBRE INDUSTRY amp PLANTATION PETAKUNTA,amp ANOT v. STATE OF AP,PRL.SCY,REVENUE,HYD,& 2 — Andhra Pradesh High Court (2026-05-05)
KANURU NAGESWARA RAO v. MIKKILINENI SRI RAMA KRISHNA — Andhra Pradesh High Court (2026-04-30)
Makena Narasimha Acharyulu Patrudu, v. The State of Andhra Pradesh, Rep. by its Principal — Andhra Pradesh High Court (2026-04-23)
SMT NIMMAGADDA LAKSHMI v. VARRE KUMARA SWAMY — Andhra Pradesh High Court (2026-04-09)
PRATHIPATI SRINIVASA RAO v. GOGINENI SUBBA RAO — Andhra Pradesh High Court (2026-04-09)
Donthi Pullaiah, v. Donthi Venkata Narasamma, — Andhra Pradesh High Court (2026-04-09)
ANNAPUREDDY TIRUPATHAMMA v. VELLANKI VENKATESWARLU — Andhra Pradesh High Court (2026-04-09)
Shaik Zareena, v. Shaik Yasin Baba, — Andhra Pradesh High Court (2026-04-09)