CHEEKATI MANAVENDRANATH ROY

35 recorded High Court judgment(s) · 2024–2024

Courts

Gujarat High Court

27-WITHDRAWN @ ADM.STAGE	10
40-WITHDRAWN @ FH	5
29-COMPROMISE @ ADM.STAGE	5
DISMISSED AS INFRUCTUOUS	2
47-DISPOSAL IN ANY OTHER MODE FH	2
26-DISMISSED @ ADM.STAGE	2
56-DISPOSED AT ADMISSION STAGE	2
52-TRANSFERRED TO DISTRICT/SESSION COURT	1

MANSUKHBHAI JIRAMBHAI SABVA v. STATE OF GUJARAT — Gujarat High Court (2024-03-21)
PARULBEN W/O JOYESH SAMPAT v. STATE OF GUJARAT — Gujarat High Court (2024-03-21)
MAHENDRA DHIRAJLAL BHAGAT v. STATE OF GUJARAT — Gujarat High Court (2024-03-19)
MAITRI NIMESHBHAI MODI v. MEGHABEN D/O PRAKASHBHAI VELJIBHAI RAICHURA — Gujarat High Court (2024-03-12)
FULESH AMBARAM PATEL v. STATE OF GUJARAT — Gujarat High Court (2024-03-11)
RAJESHKUMAR CHINUBHAI UPADHYAY v. STATE OF GUJARAT — Gujarat High Court (2024-03-11)
PUNAMBEN@DARSHNABEN CHIRAGBHAI MAVADIYA v. THE STATE OF GUJARAT — Gujarat High Court (2024-02-29)
ALPESHBHAI DEVKARANBHAI KHARCHARIYA v. STATE OF GUJARAT — Gujarat High Court (2024-02-29)
MINAKSHIBEN DINESHBHAI MARADIYA v. THE STATE OF GUJARAT — Gujarat High Court (2024-02-29)
CHIRAGBHAI VITHALDAS MAVADIYA v. STATE OF GUJARAT — Gujarat High Court (2024-02-29)