CHAWAN PRAKASH

174 recorded High Court judgment(s) · 2026–2026

Courts

Allahabad High Court

174

(unspecified)	172
Dismiss other than merit(DD/Non Prosec./Abated)	2

SARMOD AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-18)
SHOAIB AKHTAR @ BADSHAH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
DEEPAK MUKHERJEE v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
LAKHAN AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
SURESH AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
SONU ALIAS MOHD IRFAN AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
RAMLAL AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
SAVITA AND 4 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
GAURAV AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
CHANDRA SHEKHAR YADAV v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)