LexCHAUHAN R S,SHARMA SHIV KUMAR
33 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 33 |
Disposal nature
| DISPOSED OF | 9 |
| DISMISSED | 9 |
| ALLOWED | 8 |
| PARTLY ALLOWED | 5 |
| (unspecified) | 1 |
| REMANDED | 1 |
Recent judgments
- BIRDA v. STATE OF RAJ — Rajasthan High Court (2008-01-31)
- SAMAJIK NAYA SHODH SANSTHAN and v. STATE and ORS — Rajasthan High Court (2008-01-30)
- SURENDRA SINGH v. STATE — Rajasthan High Court (2008-01-23)
- HEERA LAL AND ORS v. STATE — Rajasthan High Court (2008-01-23)
- DAULATRAM v. STATE — Rajasthan High Court (2008-01-22)
- MANJEET SINGH v. NTC and ORS — Rajasthan High Court (2008-01-22)
- KALYAN v. STATE and ORS — Rajasthan High Court (2008-01-21)
- SHYOKARAN AND ORS v. STATE — Rajasthan High Court (2007-11-29)
- RAJ.STATE AGRICULTURE MARK.BOARD v. GULAB CHAND MITTAL and ORS — Rajasthan High Court (2007-09-27)
- KALU @ SHAFIQ v. STATE — Rajasthan High Court (2007-09-26)