LexCHAUHAN R S
2,344 recorded High Court judgment(s) · 2006–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 2344 |
Disposal nature
| DISMISSED | 1286 |
| DISPOSED OF | 465 |
| ALLOWED | 367 |
| PEREMPTORY | 133 |
| PARTLY ALLOWED | 48 |
| WITHDRAWN | 29 |
| (unspecified) | 6 |
| REMANDED | 4 |
Recent judgments
- NARESH MEENA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-02-23)
- RAJ KUMAR@CHHOTU v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-02-23)
- RATAN LAL v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-02-23)
- SHARDA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-02-23)
- JASWANT SINGH@SHER SINGH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-02-23)
- DINESH KUMAR SHARMA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-02-23)
- HARUN KHAN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-02-23)
- BHAGCHAND v. STATE — Rajasthan High Court (2015-02-11)
- TRI BHUVAN v. STATE — Rajasthan High Court (2015-01-30)
- DR MOHAMMAD AHMAD KHAN LRSandORS v. SMT SAMPATTI AND ORS — Rajasthan High Court (2015-01-30)