CHANDRASHEKARAIAH

163 recorded High Court judgment(s) · 1998–2002

Courts

Disposal nature

Recent judgments

• S B SHANKARANARAYANA REDDY v. STATE OF KARNATAKA — Karnataka High Court (2002-10-24)
• S L VANARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2000-07-27)
• NAGARAJ Y v. YELLAPPA — Karnataka High Court (1999-06-17)
• DHANABHAKIYAM v. BCC & ANR — Karnataka High Court (1998-06-30)
• SANNAMMA AND ANR. v. STATE AND ORS. — Karnataka High Court (1998-06-30)
• SMT. B.NIRMALAMMA v. LSTTE — Karnataka High Court (1998-06-30)
• DR. B.N. JAGADISH v. B.C.C. AND ANR — Karnataka High Court (1998-06-30)
• ARJUN v. SAUNDATTI YELLAMMA TMC.,BY CF. — Karnataka High Court (1998-06-30)
• HANUMAKKA AND ANR. v. TUMKUR ZILLA PANCHAYAT AND ORS — Karnataka High Court (1998-06-30)
• GURUMALLAPPA v. CF.EXE.O.,ZILLA PAN.,MANDYA & — Karnataka High Court (1998-06-30)