CHANDRASEKHARAN SUDHA

307 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• NAVEEN v. THE STATE OF NCT OF DELHI — Delhi High Court (2026-05-25)
• MANJIT SINGH v. STATE OF DELHI — Delhi High Court (2026-05-25)
• STATE ( GOVT OF NCT OF DELHI) v. SAGAR @ RAVINDER — Delhi High Court (2026-05-25)
• STATE v. BHAGAT SINGH — Delhi High Court (2026-05-25)
• RAJ KUMAR @ PRADEEP v. STATE — Delhi High Court (2026-05-25)
• RAMAN SHUKLA v. STATE NCT OF DELHI — Delhi High Court (2026-05-22)
• SSS SAI FORWARDERS PVT. LTD. v. R.P.WORLDWIDE & ANR — Delhi High Court (2026-05-21)
• S.R.A.INTERANTIONAL P. LTD. v. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE — Delhi High Court (2026-05-21)
• STATE v. PRADEEP @ SONU & ORS — Delhi High Court (2026-05-20)
• ANDHRA BANK v. STATE & ANR — Delhi High Court (2026-05-20)