LexCHANDRA SHEKHAR JHA
12,454 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 12454 |
Disposal nature
| BAIL GRANTED | 9751 |
| WITHDRAWN | 786 |
| ALLOWED | 780 |
| BAIL REJECTED | 530 |
| DISPOSED | 220 |
| DISMISSED | 191 |
| DISMISS FOR NON-PROSECUTION | 126 |
| CONVERTED | 36 |
Recent judgments
- Bhikham Yadav @ Bhikham Prasad Yadav v. The State of Bihar — Patna High Court (2026-05-15)
- MD. TALIBAN v. The State of Bihar — Patna High Court (2026-05-15)
- Manish Bharti @ Manish Kumar @ Manish Kumar Bharti v. The State of Bihar — Patna High Court (2026-05-15)
- Govinda Paswan v. The State of Bihar — Patna High Court (2026-05-15)
- Santosh Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Govinda @ Govinda Kumar @ Govind Kumar v. The State of Bihar — Patna High Court (2026-05-14)
- Saifullah @ Chhotu Hussain v. The State of Bihar — Patna High Court (2026-05-14)
- Samir Khan v. The State of Bihar — Patna High Court (2026-05-14)
- Vivek Chouhan @ Vivek Kumar Chauhan v. The State of Bihar — Patna High Court (2026-05-14)
- Rohid @ Sahid v. The State of Bihar — Patna High Court (2026-05-14)