LexCHANDRA PRAKASH SINGH,. SUDHIR SINGH
123 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 123 |
Disposal nature
| ALLOWED | 62 |
| DISMISSED | 29 |
| DISPOSED | 13 |
| WITHDRAWN | 8 |
| CONVERTED | 6 |
| ABATED | 5 |
Recent judgments
- Rishi Mandal v. The State Of Bihar — Patna High Court (2023-10-16)
- Subhash Singh v. The State Of Bihar — Patna High Court (2023-10-16)
- MD. SHAKEEL @ MD. SHAKEEL AHMAD AND ANR. v. The State Of Bihar — Patna High Court (2023-10-13)
- Rashid Ansari v. The State Of Bihar — Patna High Court (2023-10-13)
- Maksud Khan @ Manu v. The State Of Bihar — Patna High Court (2023-10-13)
- Rajesh Uraon v. The State Of Bihar — Patna High Court (2023-10-13)
- Shankar Chaudhary v. The State Of Bihar — Patna High Court (2023-10-09)
- PRABHAVATI DEVI v. The State of Bihar — Patna High Court (2023-10-09)
- Sukesh Sah v. The State Of Bihar — Patna High Court (2023-10-09)
- Davindra Kumar Choudhary v. The State Of Bihar — Patna High Court (2023-10-09)