CHANDRA PRAKASH SINGH,. CHAKRADHARI SHARAN SINGH

33 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• VIJAY BIND @ BIJAY BIN v. The State of Bihar Through the Home Secretary, Home (Prison) Deptt. Patna. — Patna High Court (2022-12-22)
• RANDHEER RAI v. The State of Bihar — Patna High Court (2022-12-22)
• SURENDRA DAS v. The State of Bihar through the Principal Secretary, Home Department, Govt. of Bihar, Patna. — Patna High Court (2022-12-20)
• RAVI MAHTO v. THE STATE OF BIHAR — Patna High Court (2022-12-19)
• BULLET SAH v. The State of Bihar — Patna High Court (2022-12-19)
• Md. Irfan Alam v. The State of Bihar — Patna High Court (2022-12-19)
• ENAMUL HAQUE @ ENAMULHAQ v. The State of Bihar through Principal Secretary, Home Department, Government of Bihar, Patna — Patna High Court (2022-12-19)
• OM PRAKASH v. The State of Bihar through the Director General of Police, Bihar, Patna. — Patna High Court (2022-12-19)
• SHALIGRAM YADAV v. The State of Bihar — Patna High Court (2022-12-19)
• Md. Nazir @ Muoga v. The State Of Bihar — Patna High Court (2022-12-15)