LexCHANDRA PRAKASH SINGH
23,387 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 23387 |
Disposal nature
| BAIL GRANTED | 20083 |
| BAIL REJECTED | 1126 |
| ALLOWED | 935 |
| WITHDRAWN | 813 |
| DISPOSED | 237 |
| REJECTED | 107 |
| PARTLY ALLOWED (DISPOSAL) | 34 |
| CONVERTED | 29 |
Recent judgments
- Ram Niwas Mahto @ Ram Niwas Kumar v. The State of Bihar — Patna High Court (2025-12-08)
- Sushila Devi v. The State of Bihar — Patna High Court (2025-12-08)
- Raja Kumar v. The State of Bihar — Patna High Court (2025-12-08)
- Satyendra Kumar v. The State of Bihar — Patna High Court (2025-12-08)
- Md. Jabbar v. The State of Bihar — Patna High Court (2025-12-08)
- Vikash Kumar v. The State of Bihar — Patna High Court (2025-12-08)
- Babaday Devi v. The State of Bihar — Patna High Court (2025-12-08)
- Azhar Ali @ Md. Azhar Alam v. The State of Bihar — Patna High Court (2025-12-08)
- Rambabu Ray @ Ram Babu Roy v. The State of Bihar — Patna High Court (2025-12-08)
- Ram Babu Manjhi v. The State of Bihar — Patna High Court (2025-12-08)