LexCHANDRA KUMAR SONGARA
7,861 recorded High Court judgment(s) · 2015–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 7861 |
Disposal nature
| ALLOWED | 5024 |
| DISMISSED | 1859 |
| DISPOSED OF | 641 |
| WITHDRAWN | 257 |
| PARTLY ALLOWED | 61 |
| PEREMPTORY | 10 |
| COMPROMISED | 4 |
| BOGUS | 3 |
Recent judgments
- PRAKASH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-10-17)
- TEJMAL S/O BHAIRU LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-29)
- RAKESH S/O MEGHSINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-29)
- MANOJ AGARWAL S/O SHRI RAMNATH AGARWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-28)
- UMMED SON OF SHRI CHAND MOHAMMAD, v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-28)
- AJAY SHARMA S/O SHRI TUNDA RAM SHARMA, v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-28)
- RAJIV SHARMA S/O SHRI KIRSHAN SHARMA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-08-28)
- NITIN SHARMA @ SANDEEP SHARMA S/O SURAJMAL SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-25)
- REKHU @ REKHCHAND S/O SHRI MANGELAL @ MANGILAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-25)
- DURGESH SINGH S/O CHAIN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-25)