CHANDRA KUMAR RAI

5,156 recorded High Court judgment(s) · 2021–2026

Courts

Allahabad High Court

5156

Disposed off/Decided on merits	2753
Allowed/Partly Allowed on merits	904
Dismiss other than merit(DD/Non Prosec./Abated)	692
Dismissed on merits	552
DISMISSED AS NOT PRESSED	83
DISMISSED AS WITHDRAWN	78
(unspecified)	46
DISMISSED AS INFRUCTUOUS	41

SMT. SAROJ v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-14)
RADHEY RAMAN AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
PHUL CHAND TIWARI v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-05-11)
BINDESHWARI PRASAD v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)
SHIV SHANKAR PANDEY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)
SHYAM SUNDAR v. SETTLEMENT OFFICER OF CONSOLIDATION GORAKHPUR AND 2 OTHERS — Allahabad High Court (2026-05-06)
VIJAY KUMR VATSA v. STATE OF U.P. AND 11 OTHERS — Allahabad High Court (2026-05-06)
BHAL CHANDRA AND 2 OTHERS v. THE STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-06)
RAMSAMUJH v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2026-05-06)
ARUN KUMAR SINGH v. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS — Allahabad High Court (2026-05-06)