CHANDRA DHARI SINGH,NAHEED ARA MOONIS
28 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 28 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 17 |
| Dismissed on merits | 8 |
| Disposed off/Decided on merits | 2 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- RAJ KUMAR SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-07-30)
- RAM KHELAWAN v. STATE OF U.P. — Allahabad High Court (2018-07-30)
- SRIRAM v. STATE OF U.P. — Allahabad High Court (2018-07-30)
- RIYASAT v. STATE OF U.P. — Allahabad High Court (2018-07-20)
- ARUN BAJPAYEE v. STATE OF U.P. — Allahabad High Court (2018-07-20)
- SALEEM v. STATE OF U.P. — Allahabad High Court (2018-07-20)
- PAPPU PANDEY v. STATE OF U.P. — Allahabad High Court (2018-07-20)
- SANGRAM SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-07-20)
- MITHLES AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-05-31)
- SMT. BHAGWATI v. STATE OF U.P. — Allahabad High Court (2018-05-30)
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