CHANDRA DHARI SINGH,GOVIND MATHUR
435 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 435 |
Disposal nature
| Dismissed on merits | 225 |
| Disposed off/Decided on merits | 123 |
| Allowed/Partly Allowed on merits | 64 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 23 |
Recent judgments
- DIMPLE SUPRIYA YADUVANSHI AND 18 OTHERS v. STATE OF UP AND 15 OTHERS — Allahabad High Court (2019-05-09)
- ANOOP KUMAR GAUTAM AND 30 ORS v. State of U.P. AND 23 ORS — Allahabad High Court (2019-05-09)
- SATISH KUMAR AND 17 ORS v. State of U.P. AND 16 ORS — Allahabad High Court (2019-05-09)
- MUKESH KUSHWAHA AND 43 ORS v. State of U.P. AND 23 ORS — Allahabad High Court (2019-05-09)
- NARENDRA KUMAR AND 33 ORS v. State of U.P. AND 23 ORS — Allahabad High Court (2019-05-09)
- RISHIKESH MAURYA AND 3 OTHERS v. State of U.P. AND 24 OTHERS — Allahabad High Court (2019-05-09)
- KULDEEP YADAV AND 14 ORS v. State of U.P. AND 5 ORS — Allahabad High Court (2019-05-09)
- GANESH VISHWAKARMA AND 2 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-02-05)
- GAJENDRA NATH SHUKLA v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-02-05)
- MAHESH CHANDRA GUPTA v. CHIEF METROPOLITAN MAGISTRATE, KANPUR NAGAR AND ANOTHER — Allahabad High Court (2019-02-05)
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