CHANDRA DHARI SINGH,B.K. NARAYANA
103 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 103 |
Disposal nature
| Disposed off/Decided on merits | 88 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 6 |
| Dismissed on merits | 5 |
| Allowed/Partly Allowed on merits | 4 |
Recent judgments
- HASEEB AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
- SMT. RUBINA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-05)
- DEEPAK AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
- GOVIND AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
- VEERPAL YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-05)
- MOHAMMAD NAWAJ KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
- PANKAJ MISHRA @ PAWAN KUMAR MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
- RUSTAM KURAISHI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-05)
- ALIA BANO v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
- BABBOO AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-05)
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