CHANDRA DHARI SINGH, . ANOOP KUMAR MENDIRATTA

20 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• LIYAKAT ALI & ORS. v. GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2025-01-21)
• MOHD SULEMAN v. GNCT OF DELHI & ORS. — Delhi High Court (2025-01-21)
• ROHIT JAIN v. REGISTRAR OF COOPERATIVE SOCIETIES — Delhi High Court (2025-01-20)
• SHRI PANKAJ CHOPRA v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2025-01-20)
• SURESH AND OTHERS v. UNION OF INDIA AND OTHERS — Delhi High Court (2025-01-17)
• ELITECAST MEDIA PRIVATE LIMITED v. IDBI TRUSTEESHIP SERVICES LTD. — Delhi High Court (2025-01-17)
• SMT LONGI DEVI v. NEW DELHI MUNICIPAL COUNCIL & ANR. — Delhi High Court (2025-01-17)
• BRAHMA DEVI v. UNION OF INDIA & ANR. — Delhi High Court (2025-01-16)
• MAA JHANDEWALI CO OPERATIVE URBAN THRIFT AND CREDIT SOCIETY LTD v. UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF AGRICULTURE AND FARM — Delhi High Court (2025-01-16)
• HAWKERS SURKSHA FOUNDATION v. UNION OF INDIA AND ORS — Delhi High Court (2025-01-15)