CHANDRA DHARI SINGH

1,699 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• RAKESH KHURANA v. THE STATE OF NCT OF DELHI — Delhi High Court (2026-02-11)
• PRAMOD SINGH v. RAVI KUMAR & ORS. — Delhi High Court (2026-01-10)
• SH KAREEM KHAN v. THE STATE NCT OF DELHI — Delhi High Court (2025-11-28)
• TAJ MOHAMMAD v. NAGEENA PARVEEN AND ORS — Delhi High Court (2025-11-26)
• JATIN GUPTA v. AJIT SINGH & ORS. — Delhi High Court (2025-04-23)
• M/S PRAKASH INDUSTRIES LTD & ANR v. DIRECTORATE OF ENFORCEMENT & ANR — Delhi High Court (2025-03-28)
• VIPUL AGARWAL v. CENTRAL BUREAU OF INVESTIGATION & ANR. — Delhi High Court (2025-03-28)
• VED PRAKASH AGGARWAL v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2025-03-28)
• TDI INFRATECH LIMITED v. GOVERNMENT OF NCT & ANR. — Delhi High Court (2025-03-24)
• MD.AYAZ v. STATE OF DELHI — Delhi High Court (2025-03-20)