CHANDRA DHARI SINGH

3,392 recorded High Court judgment(s) · 2017–2026

Courts

Allahabad High Court	2662
Delhi High Court	730

Disposed off/Decided on merits	1274
(unspecified)	759
Allowed/Partly Allowed on merits	563
Dismissed on merits	437
Dismiss other than merit(DD/Non Prosec./Abated)	352
Reference Disposed off	5
Transf/Returned for presentation to other court	1
Decided in terms of compromise	1

KAILESH NATH and ANR. v. SMT. ASHA DEVI — Allahabad High Court (2026-04-16)
MR KALLIATH THOMAS JOSE & ANR. v. SH MONU & ORS. — Delhi High Court (2024-12-16)
AMIT AGGARWAL v. UDAI SHANKAR AWASTHI — Delhi High Court (2024-12-11)
E BASKET v. DISCO ENTERPRISES — Delhi High Court (2024-12-03)
PRIYANKA SHARMA v. STATE (NCT OF DELHI) & ANR. — Delhi High Court (2024-12-02)
SH. ASHISH BHAWAKAR v. SMT. POONAM BHAWAKAR — Delhi High Court (2024-11-29)
PARIDHI OJHA v. STATE NCT OF DELHI & ANR. — Delhi High Court (2024-11-06)
PRATIBHA DEVI v. M/S MONTAGE ENTERPRISES PVT LTD & ANR. — Delhi High Court (2024-11-04)
RAKESH KHURANA v. THE STATE OF NCT OF DELHI — Delhi High Court (2024-10-16)
RAJPAL SAINI & ORS v. RAJESH & ANR — Delhi High Court (2024-09-10)