LexCHANDRA BHUSHAN BAJPAI
4,695 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 4695 |
Disposal nature
| ALLOWED | 2042 |
| DISMISSED | 1054 |
| DISPOSED OFF | 669 |
| WITHDRAWN | 503 |
| PARTLY ALLOWED | 313 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 62 |
| INFRUCTUOUS | 27 |
| ABATED | 7 |
Recent judgments
- Mukesh Tandi @ Bhanja and ANR. v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-13)
- Ravishanker Mishra v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-13)
- Lakhan Lal v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-13)
- Ranjeet Verma v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-13)
- Ashish @ Macho @ Ashwani Thakur v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-13)
- Javed Ali v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-13)
- Hem Singh Patel and ors. v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-12)
- Amilal and ANR. v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-12)
- Indra Kumar Chakradhari v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-12)
- Murari Lal @ Golu Chandra and anr v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-12)