CHANDER SHEKHAR

2,649 recorded High Court judgment(s) · 2010–2025

Courts

Disposal nature

Recent judgments

• KANTA DEVI & ANR. v. BALDEV KUMAR & ORS. — Delhi High Court (2025-01-24)
• PURI RAM v. SHRIRAM TRANSPORT FINANCE CO LTD — Delhi High Court (2025-01-22)
• MEENAL DHIMAN & ORS v. STATE GOVT OF NCT OF DELHI & ANR — Delhi High Court (2024-12-13)
• SABIR HUSAIN v. MUMTAZ BEGUM & ORS — Delhi High Court (2024-12-09)
• STATE (GOVT OF NCT OF DELHI) v. PRINCE & ORS — Delhi High Court (2024-11-05)
• G K ARORA v. STATE GOVT OF NCT OF DELHI & ANR — Delhi High Court (2024-10-29)
• RAVINDER SINGH v. STATE (GOVT OF NCT OF DELHI) & ANR — Delhi High Court (2024-10-29)
• SIMMI BHALLA v. SHAILESH KUMAR & ANR — Delhi High Court (2024-10-01)
• CHANDAN SINGH v. KAMAL SINGH & ANR — Delhi High Court (2024-10-01)
• JAGRITI SINGH v. STATE ( GOVT OF NCT OF DELHI) — Delhi High Court (2024-08-12)