LexCHALLA KODANDA RAM,L.NARASIMHA REDDY
1,194 recorded High Court judgment(s) · 2005–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1193 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 280 |
| ALLOWED NO COSTS | 269 |
| DISMISSED | 219 |
| DISPOSED OF NO COSTS | 138 |
| PARTLY ALLOWED NO COSTS | 83 |
| DISMISSED AS INFRUCTUOUS | 58 |
| CLOSED NO COSTS | 40 |
| ANSWERED | 34 |
Recent judgments
- The Life Insurance Corporation of India, v. South Central Zone Life Insurance Employees — Telangana High Court (2014-12-29)
- The Central Council for Research in Unani Medicine, v. Hakim Arjeena Jabeen, — Telangana High Court (2014-12-29)
- The Superintending Engineer, Panchayat Raj v. The Chairman-cum-PResiding Officer, — Telangana High Court (2014-12-29)
- Gopal Agarwal, v. The Commissioner of Customs and Central Excie, — Telangana High Court (2014-12-29)
- M. China Satyanarayan v. The Regional Manager, APSRTC, Rajahmundry, — Telangana High Court (2014-12-29)
- M/s. Sirpur Paper Mills Limited, Sirpur-Kaghaznagar, v. Industrial Tribunal-cum-Labour Court, Godavarikhani, — Telangana High Court (2014-12-27)
- A. Panasaramanna v. Union of India — Telangana High Court (2014-12-26)
- S.Venkata Ranga Reddy v. The District Collector — Telangana High Court (2014-12-26)
- Hindustan Cables Limited (HCL) v. A. Panasaramanna — Telangana High Court (2014-12-26)
- 0. Benjamin v. Murali Krishna — Telangana High Court (2014-12-26)