CHALLA KODANDA RAM,K.C.BHANU

265 recorded High Court judgment(s) · 2011–2015

Courts

Disposal nature

Recent judgments

• S.P.D.Sudhakar v. Sri Rohit Nandan — Telangana High Court (2015-02-06)
• The State of Andhra Pradesh, v. Vemula Mohan Rao, — Telangana High Court (2013-11-29)
• Smt. K.Jyothi, v. The State of Andhra Pradesh, — Telangana High Court (2013-11-29)
• K.G.P. Narasimhulu v. The Revenue Divisional Officcer — Telangana High Court (2013-09-27)
• The Revenue Devisional Officer, (LA) v. S.Md. Arshad Hussain — Telangana High Court (2013-09-27)
• The Revenue Divisional Officer v. K. Maremma — Telangana High Court (2013-09-27)
• K. Gouri Sanjammad v. The Revenue Divisional Offincer — Telangana High Court (2013-09-27)
• D.L. Kamtha Raop v. The RDO,LAO — Telangana High Court (2013-09-27)
• Sri Immanni Bapiraju v. The Land Acquisition Officer-cum- — Telangana High Court (2013-08-30)
• C. Lasmanna v. The Reveneu Divisional Officer (LAO), — Telangana High Court (2013-08-30)